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Union of India - Section

Section 35 in The Copyright Rules, 2013

35. Manner of determining royalties.

- The Board shall determine the royalties payable to the owner of the copyright under sub-section (4) of section 32. The Board while determining the royalty shall take into consideration the following, namely:-
(a)the proposed retail price of a copy of the translation of the work;
(b)the prevailing standards of royalties with regard to translation of works; and
(c)such other matters as may be considered relevant by the Board.