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Allahabad High Court

Darbari Lal vs Dy. Director Of Consolidation Kannauj ... on 3 July, 2010

Author: Sabha°Eet Yadav

Bench: Sabha°Eet Yadav

Court No. - 5

Case :- WRIT - B No. - 37930 of 2010

Petitioner :- Darbari Lal

Respondent :- Dy. Director Of Consolidation Kannauj And Others

Petitioner Counsel :- Suresh Chandra Verma
Respondent Counsel :- C.S.C.,D.D. Chauhan

Hon'ble Sabha°eet Yadav,J.

List after four weeks. Order Date :- 3.7.2010 LJ/-