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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in The Orissa Cement Control Order, 1973

(4)The Controller may, at any time, direct the cement producer to deliver specified quantities of cement within the limit authorised for sale through stockists by the Regional Cement Officer of the Central Government exercising jurisdiction to specified stockists for sale.