Rajasthan High Court - Jodhpur
Dr. Kailash Chandra Dagar And Ors vs State Of Rajasthan And Anr on 30 January, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
(1 of 2) [CW-2381/2018] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2381/2018
1. Dr. Kailash Chandra Dagar S/o Shri Gopal Lal, Caste-Jat, R/o Village And Post- Chithwari, Tehsil- Chomu, District Jaipur. Hall Veterinary Officer, At Govt. Veterinary Hospital, Phalodi, Jodhpur- Rajasthan..
2. Dr. Mohit Gupta S/o Nanak Chand Gupta, Caste- Gupta, R/o H.no. B-239, Budh- Vihar, Alwar. Hall Veterinary Officer, At Veterinary Mobile Unit, Rajgarh, Alwar, Rajasthan..
3. Dr. Vijay Singh S/o Shri Har Prasad Solanki, R/o Village-
Gupal-Ka-Nagla, Tehsil- Bharatpur, Hall Veterinary Officer, At Veterinary Moble Unit, Nadbai, Bharatpur, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan, Through- The Principal Secretary, Department Of Animal Husbandry, State Secretariat, Jaipur, Rajasthan.
2. The Director, Department Of Animal Husbandry, Jaipur, Rajasthan.
----Respondents For Petitioner(s) : Mr. Dalpat Singh for Mr. S. P. Sharma For Respondent(s) : Mr. Hanuman Ram for Mr. M. C. Bishnoi JUSTICE DINESH MEHTA Order 30/01/2020 I. A. NO.01/2020 :
For the reasons stated, the application, seeking preponement of the date, is allowed. The matter is taken up for consideration today itself.
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(2 of 2) [CW-2381/2018] SB Civil Writ Petition No.2381/2018 :
Learned counsel for the parties are ad idem that the controversy involved in the present case is squarely covered by the decision dated 20.01.2020, passed by this Court in Dr. Gaurav Sharma & Ors. Vs. State of Rajasthan & Ors (SB Civil Writ Petition No.16913/2019).
Following the judgment aforesaid, the present writ petition is allowed with the following directions :
(1) The respondents to give minimum of the pay scale to the petitioners without any allowances from the date, when the petitioners filed the writ petition. (2). The respondents shall pay the arrears for such period by 31.03.2020, however, their pay will be matched with minimum of the pay scale w.e.f.
01.02.2020.
The stay application is also disposed of.
(DINESH MEHTA),J 122-A.Arora/-
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