Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(d) in Jharkhand Advocates Clerks Welfare Fund Act, 2018 (d)"Advocates Association" means an association of Advocates/Bar/Lawyer recognized/affiliated by the State Bar Council;
