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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(xi) in West Bengal Inland Fisheries Act, 1984

(xi)"person" includes a Hindu undivided family, company, firm, institution (by whatever name called), fish production group, Gram Panchayat, Panchayat Sarnity, Zilla Parishad, co-operative society or other association of persons;