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Union of India - Section

Section 10 in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

10. Pay and allowances when cease to accrue.

(1)Pay and allowances shall cease to accrue from the date an employee ceases to be in service.
(2)In case of an employee dismissed, removed or compulsorily retired from the Authority's service, the pay and allowances shall cease from the date of his dismissal, removal or compulsory retirement. In the case of an employee who dies while in service, they shall cease from the day following that on which the death occurs.