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[Cites 0, Cited by 0] [Section 5A(5)] [Section 5A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5A(5)(a) in Rules under the United Provinces Excise Act, 1910

(a)Fortnightly quantity shall not exceed 1.5 litres of foreign spirits and wines (2 bottles of 750 M.L.) and 2.6 litres of beer or 7.8 litres (12 bottles) of beer;