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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(4) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(4)Every institution which holds a certificate of registration which is revoked under this section shall, immediately after such revocation, surrender such certificate to the Competent Authority.