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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2) in The Indian Ports Act, 1908

(2)The [Central Government] [Substituted by the A.O. 1937 for "Local Government".] shall be publish annually in the Official Gazette, as soon after the first day of the sums received as hospital port dues at each port where such dues are payable, and of the expenditure charged against those receipts.