Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of West Bengal - Subsection Section 71(1) in The West Bengal Factories Rules, 1958 (1)All books of account, registers and any other documents used in connection with the running of the canteen shall be produced on demand to an Inspector.
