Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in The Industrial Disputes (Amendment) Act, 1996 (1)The Industrial Disputes (Amendment) Third Ordinance, 1996 (Ord. 23 of 1996 .) is hereby repealed.
