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Union of India - Section

Section 14 in Paradip Port Rules, 1966

14. Vessel's crew and appliances to be in readiness

- Masters or owners of vessels shall employ sufficient number of crew, and keep in readiness such appliances on board as may be necessary for working their vessels in and out of the port channel and in the port. In default or whenever necessary the Deputy Conservator shall employ such number of personnel and make available such appliances as he may consider necessary at the expense of the master or the owner.