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State of Jammu-Kashmir - Section

Section 131 in The Evidence Act, 1977 (1920 A.D)

131. [ Production of documents or electronic records which another person, having possession, could refuse to produce. [Substituted by Act V of 2001, Section 34.]

- No one shall be compelled to produce documents in his possession or electronic records under his control, which any other person would be entitled to refuse to produce if they were in his possession or control, unless such last mentioned person consents to their production.]