Section 14(2)(viii) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974
(viii)Chief Engineer (Distribution), Tamil Nadu Electricity Board, the Chief Engineer, Corporation of [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).], shall be the Chairman and Convenor of the Panel.]