Himachal Pradesh High Court
Shehwaz Khan vs . State Of H.P. on 25 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Shehwaz Khan vs. State of H.P. .
Cr.MP (M) No.1137 of 2022 25.05.2022 Present: Mr. M.A. Khan, Senior Advocate with Ms. Hem Kanta Kaushal, Advocate, for the petitioner.
Mr. Hemant Vaid, Additional Advocate General, for the respondent.
List for consideration on 26.5.2022 enabling the learned counsel for the petitioner as well as learned Additional Advocate General to assist the Court properly.
(Vivek Singh Thakur) Judge May 25, 2022 (veena) ::: Downloaded on - 25/05/2022 20:10:17 :::CIS