Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(iv) in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011 (iv)the date of expiry of any negotiable warehouse receipt that is still valid and pending is submitted to the Authority; and
