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Punjab-Haryana High Court

Revent Precision Engineering Limited ... vs Union Of India And Others on 29 January, 2025

Bench: Arun Palli, Sudeepti Sharma

                              Neutral Citation No:=2025:PHHC:013146-DB




       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                              CWP-2411-2025
                                              Date of decision: 29.01.2025

Revent Precision Engineering Limited (earlier known as Amtek Auto
Limited)                                            ....Petitioner

                                    Versus

Union of India and others                                      ....Respondents

CORAM: HON'BLE MR. JUSTICE ARUN PALLI
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:     Mr. Siddhant Kant, Advocate, and
             Mr. Prithvi Raj Oberoi, Advocate,
             for the petitioner.

             Mr. Ajay Kalra, Senior Standing Counsel, and
             Ms. Isha Janjua, Advocate,
             for the respondent-CBIC.

                    ****

ARUN PALLI, J. (Oral)

Having argued the matter at some length, learned counsel for the petitioner submits that he be permitted to withdraw the petition.

Dismissed as withdrawn.

(ARUN PALLI) JUDGE (SUDEEPTI SHARMA) JUDGE 29.01.2025 Ak Sharma Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 31-01-2025 02:12:32 :::