Punjab-Haryana High Court
Revent Precision Engineering Limited ... vs Union Of India And Others on 29 January, 2025
Bench: Arun Palli, Sudeepti Sharma
Neutral Citation No:=2025:PHHC:013146-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-2411-2025
Date of decision: 29.01.2025
Revent Precision Engineering Limited (earlier known as Amtek Auto
Limited) ....Petitioner
Versus
Union of India and others ....Respondents
CORAM: HON'BLE MR. JUSTICE ARUN PALLI
HON'BLE MRS. JUSTICE SUDEEPTI SHARMA
Present: Mr. Siddhant Kant, Advocate, and
Mr. Prithvi Raj Oberoi, Advocate,
for the petitioner.
Mr. Ajay Kalra, Senior Standing Counsel, and
Ms. Isha Janjua, Advocate,
for the respondent-CBIC.
****
ARUN PALLI, J. (Oral)
Having argued the matter at some length, learned counsel for the petitioner submits that he be permitted to withdraw the petition.
Dismissed as withdrawn.
(ARUN PALLI) JUDGE (SUDEEPTI SHARMA) JUDGE 29.01.2025 Ak Sharma Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 31-01-2025 02:12:32 :::