Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] British India - Subsection Section 2(ii) in The Indian Independence Pakistan Courts (Pending Proceedings) Act, 1952 (ii)paragraph (5) or paragraph (6) of article 13 of the High Courts (Bengal) Order, 1947 , or
