Allahabad High Court
Puneet Tripathi vs State Of U.P. on 24 January, 2023
Bench: Kaushal Jayendra Thaker, Ajit Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL APPEAL No. - 1045 of 2016 Appellant :- Puneet Tripathi Respondent :- State of U.P. Counsel for Appellant :- Radhey Shyam Shukla,Noor Mohammad,Rajesh Kumar Mishra,Rudra Pratap Pandey,Vidhu Bhushan Singh Counsel for Respondent :- G.A.,Prashant Kumar Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajit Singh,J.
Jail report of all the accused including those who are enlarged on bail be produced on the next date of hearing.
List the matter on 09.02.2023.
We record the presence of Sri Rajesh Kumar Misrha, learned counsel for the appellant.
Order Date :- 24.1.2023 PS