Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico India Holdings Private Limited ... on 14 November, 2025
$~26 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 944/2023, I.A. 26144/2023 & I.A. 3878/2024
+ CS(COMM) 837/2025, I.A. 19770/2025, I.A. 21972/2025 & I.A.
25083/2025
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. C.M. Lall, Senior Advocate with
Mr. Ankur Sangal, Mr. Ankit Arvind,
Mr. Shashwat Rakshit and Ms. Nidhi
Pathak, Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED
& ANR. .....Defendants
Through: Mr. Rajiv Nayar, Senior Advocate
with Mr. Angad Baxi, Ms. Aparna
Singh, Mr. Deepak Gogoia and Mr.
Aadhar Nautiyal, Advocates.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 14.11.2025 List for further arguments on 12.12.2025.
TEJAS KARIA, J NOVEMBER 14, 2025/sms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2025 at 22:37:48