Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(1) in The Maharashtra Nurses Act, 1966 (1)The income of the Council shall consist of -(a)fees received under this Act or the rules or by-laws made thereunder;(b)grants received from the State Government, if any; or(c)any other sums received by the Council.
