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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(1) in Majuli University of Culture Act, 2017

(1)The University shall constitute such number of faculties as may be prescribed by the Statutes from time-to-time and each of such faculty shall, subject to the control of the Academic Council, be responsible for the co-ordination of study and research in the branches presented in the Board of Studies coming under its purview.