Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(7) in Police Regulations, Bengal , 1943

(7)Head constables or other officers relieving sentries, as well as the sentry, shall satisfy themselves, on the occasion of each relief that all fastenings are secure. This should be particularly observed when relieving sentries at night.