Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(x) in The Rajasthan District Courts Ministerial Establishment Rules, 1986 (x)The provisions of this rule shall have effect notwithstanding anything to the contrary contained in any other provisions of these rules.]
