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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(iii) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(iii)The committee shall send a report to the District Level Inter-Departmental Committee constituted under rule 11, for necessary action.