Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 4A in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978 4A. [ Sumptuary allowance to Leaders of Opposition. [Section 4A was inserted by Maharashtra 32 of 2010, section 23 (w.e.f. 1.4.2010)] - There shall be placed at the disposal of each Leader of Opposition, a sumptuary allowance of three lakh rupees per annum.]
