Section 140 in The Armed Forces Tribunal (Practice) Rules, 2009
140. Maintenance of Register of records received in the record room.
The Officer-in-charge of record room shall maintain a register in Register No. XIII of records received in the record room. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
