Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of West Bengal - Subsection Section 27(xviii) in The Bengal Industrial Employment (Standing Orders) Rules, 1946 (xviii)hoping meetings or aiding or abetting in holding meetings inside the premises of the industrial establishment without the previous sanction of the employer ;
