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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(5)(a) in The Police Enhanced Penalties Ordinance, 2005

(a)except as otherwise expressly provided, the turnover of all sales or purchases as the case may be, shall be taken, whether such sales or purchases are taxable or not ; and