Patna High Court - Orders
Arjun Kumar Yadav vs The State Of Bihar & Ors on 22 February, 2018
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13538 of 2017
======================================================
Sushil Kumar, Son of Narayan Choudhary, Resident of Village- Belai
Shivpuri, Ward No.10, Police Station- Kishanpur, District- Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District- Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13678 of 2017
======================================================
Pankaj Kumar, Son of Sri Balli Prasad Yadav, Resident of Village-Nisi
Haripur, Police Station-Shankarpur, District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The deputy Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
5. The RegionalDeputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The Distric Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura,
10. The District Education Officer,(Establishment), Supaul,
11. The Block Education Extension Officer, Sour Bazar, District-Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13918 of 2017
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
2/16
======================================================
Sri Krishna Bihari Son of Sri Chhathu Sah Resident of Village - Bangaon
Purvi Khan Patti, Ward No. 13, Police Station - Bangon, District - Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Kahra, District - Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13671 of 2017
======================================================
Renu Kumari, Wife of Sri Deepak Kumar, Resident of Village- Bhalmi Ward
No. 3, Gangapur Police Station- Murliganj and District- Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project officer, (Establishment), Madhepura.
10. The Dsitrict Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Ghailadh, District- Madhepura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13915 of 2017
======================================================
Rina Devi Wife of Sri Umesh Thakur Resident of Purani Durga Sthan, Ward
No. 11, Supaul Police Station - Supaul and District - Supaul (Bihar).
... ... Petitioner/s
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
3/16
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District - Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13547 of 2017
======================================================
Sushil Kumar Gupta, Son of Sri Bhubneshwari Sah, Resident of Village-
Fulkaha, Jadiya Police Station- Jadiya, District- Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District- Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13541 of 2017
======================================================
Anju Kumari, Wife of Sri Balram Mandal, Resident of Village- Basaha, Ward
No.07, Police Station- Pipra and District- Supaul (Bihar).
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
4/16
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District- Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13634 of 2017
======================================================
Jitendra Kumar, Son of Sri Surendra Prasad Yadav, resident of Village-
Anaudh, Police Station- Supaul, District- Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Education Officer (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District- Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13583 of 2017
======================================================
Kumari Hema, Wife of Sri Satya Narayan Choudhary, Resident of Village-
Bangaon (Purvi, Khaon Patti), Ward no. 13, Police Station-Bangaon, District-
Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
5/16
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District-Supual.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13546 of 2017
======================================================
Sunita Kumari, Wife of Sri Jai Prakash Yadav, Resident of Village- Laxmi
Patti, P.O.- Memua, Police Station and District- Supaul (Bihar).
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Pipra, District- Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13553 of 2017
======================================================
Rajesh Kumar Choudhary, Son of Sri Bhushan Prasad Jaiswal, Resident of
Village- Kumarganj Kishanpur, Ward No.12, Police Station- Kishanpur,
District- Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District- Supaul.
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
6/16
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14162 of 2017
======================================================
Md. Monajir Alam @ Monajir Alam, Son of Md. Tahir Alam, Resident of
Village- Bhauradah, Baghicha, Police station- Bahadurpur, District-
Kishanganj (Bihar).
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Saur, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14018 of 2017
======================================================
Shamsher Alam Son of Md. Salim Resident of Village - Sameshwar Ward No.
14, Police Station - Bahadurganj, District - Kishanganj (Bihar).
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Saur Bazar, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13992 of 2017
======================================================
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
7/16
Dheeraj Kumar Singh Son of Shankar lal Singh Resident of Village-
Gopalpur, Police Station- Bahadurganj, District- Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department , New Secretariat,
Patna.
3. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer, (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer(Establishment), Madhepura.
10. The District Education officer, (Establishment), Supaul.
11. The Block Education Extension Officer, Sour, District- Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14024 of 2017
======================================================
Chandra Mohan Ray, Son of Sri Harihar Rai, Resident of Moja Bari, Ward
No. 15, Police Station- Kocha Dhaman, Bajal Bari, District- Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Saur, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14051 of 2017
======================================================
Sudhir Prasad, Son of Sri Raj Bihari Prasad, Resident of Satal Road
Bahadurganj, Police Station- Bahadurganj, District- Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar.
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
8/16
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretarit, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer (Establishment) Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Saur, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14032 of 2017
======================================================
Rajni Prakash Ranjana, wife of Sri Chandra Mohan Ray, Resident of Village-
Mauja Bari Ghat, Ward No. 15, Police Station- Kochadhaman Bajalwari,
District- Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Saur, District- Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14229 of 2017
======================================================
Arjun Kumar Yadav, son of Sri Ramjee Yadavg, Resident of Village-
Godhiyari, P.O.- Babhni, Police Station- Gamhariya, District- Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
9/16
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Singheshwar, Madhepura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14180 of 2017
======================================================
Sudip Kumar Singh, Son of sri Chandra Shekhar Singh, Resident of Village-
Gopalpur, Neturpara, Police Station-Kishanganj, District- Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Human Resources Department, New Secretariat,
patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, saharsa.
7. The District Education Officer,(Establishment), Saharsa.
8. The District Education Officer, Madhepura
9. The District Project Officer, (Establishment), Madhepura,
10. The District Education Officer,(Establishment), Supaul.
11. The Block Education Extension Officer, Saur, Saharsa
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14195 of 2017
======================================================
Dinesh Kumar Singh Son of Sri Lil Kant Singh Resident of Sameshwar
Bahadurganj, Police Station- Bahadurganj, District- Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer(Establishment) Saharsa.
8. The District Education Officer, Madhepura.
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
10/16
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer(Establishment), Supaul.
11. The Block Education Extension Officer, Saur, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14050 of 2017
======================================================
Rajesh Kumar Ganesh, Son of Sri Narayan Ganesh, Resident of Bhat Toli,
Ward No.4, Dighal Bank, Tulsiya, Kishanganj, Police Station and District-
Kishanganj (Bihar).
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Saur, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14011 of 2017
======================================================
Sachin Kumar Singh Son of Late Anant Prasad Singh Resident of Village -
Bhawanipur, Police Station - Singheshwar, District - Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Sour, District - Saharsa.
... ... Respondent/s
======================================================
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
11/16
with
Civil Writ Jurisdiction Case No. 15883 of 2017
======================================================
Poonam Kumari, Wife of Sri Om Prakash Choutala, Resident of Village-
Kharail, Police Station-Pipra, District-Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patan.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer, (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura,
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District-Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15910 of 2017
======================================================
Bam Bam Kumar Son of Sri Sheo Narayan Mandal Resident of Village -
Hatiya Tola Rupauli, Police Station - Dhamdaha, District - Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District - Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15854 of 2017
======================================================
Anoj Kumar, Son of Sri Ramesh Mandal, Resident of Thumha, Ward No.4,
Police Station- Pipra, District- Supaul.
... ... Petitioner/s
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
12/16
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer,Supaul, District- Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15880 of 2017
======================================================
Nitish Kumar, Son of Sri Bhagwat Prasad Mandal, Resident of Village-
Nirmali, Ward No.6, Police Station-Pipra, District-Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The deputy Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer, (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura,
10. The District Education Officer,(Establishment), Supaul,
11. The Block Education Extension Officer, Supaul, District-Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15907 of 2017
======================================================
Om Prakash Mandal, Son of Sri Ram Krishna Mandal, Resident of Village -
Kharail, Police Station - Pipra, District - Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
13/16
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District - Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15864 of 2017
======================================================
Ganesh Kumar, Son of Sri Hari Nandan Mandal, Resident of Village- Piprahi
Hanuman Mandir Panchwati Chauk Ward No. 6, Madhepura, Police Station
and District- Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District- Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15873 of 2017
======================================================
Priya Kiran, Wife of Nitish Kumar, Resident of Village-Nirmali, Ward No.6,
Police Station-Pipra, District-Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna
5. The Regional Deputy Director of Education, Saharsa,
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
14/16
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura,
10. The District Education Officer, (Establishment), Supaul.
11. The Block Education Extension Officer, Supaul, District-Supual.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15849 of 2017
======================================================
Renu Kumari, Wife of Suresh Prasad Mandal, Resident of Village- Kharail,
Police Station- Pipra, District- Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Human Resources Department, New Secretariat,
Patna.
3. The Director, Primary Education, Human Resources Department, New
Secretariat, Patna.
4. The Deputy Director, Primary Education, Human Resources Department,
New Secretariat, Patna.
5. The Regional Deputy Director of Education, Saharsa.
6. The District Education Officer, Saharsa.
7. The District Education Officer (Establishment), Saharsa.
8. The District Education Officer, Madhepura.
9. The District Project Officer, (Establishment), Madhepura.
10. The District Education Officer, Supaul.
11. The Block Education Extension Officer, Supaul, District- Supaul.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 13538 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. S.C. MISHRA-SC16
(In Civil Writ Jurisdiction Case No. 13678 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. PRABHAKAR JHA-GP27
(In Civil Writ Jurisdiction Case No. 13918 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. MADHAW PD. YADAV-GP23
(In Civil Writ Jurisdiction Case No. 13671 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. PRABHAKAR JHA-GP27
(In Civil Writ Jurisdiction Case No. 13915 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. MADANJEET KUMAR-GP20
(In Civil Writ Jurisdiction Case No. 13547 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. KAMESHWAR KUMAR -GP17
(In Civil Writ Jurisdiction Case No. 13541 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. MADHAW PD. YADAV-GP23
(In Civil Writ Jurisdiction Case No. 13634 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. JITENDRA KR.ROY NO1-SC13
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
15/16
(In Civil Writ Jurisdiction Case No. 13583 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : SMT. BINITA SINGH -SC28
(In Civil Writ Jurisdiction Case No. 13546 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. PRABHAKAR JHA- GP27
(In Civil Writ Jurisdiction Case No. 13553 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : SMT. SHILPA SINGH -GA12
(In Civil Writ Jurisdiction Case No. 14162 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : SMT. SHILPA SINGH -GA12
(In Civil Writ Jurisdiction Case No. 14018 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. PRABHAKAR JHA-GP27
(In Civil Writ Jurisdiction Case No. 13992 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. MADANJEET KUMAR-GP20
(In Civil Writ Jurisdiction Case No. 14024 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. KAMESHWAR KUMAR -GP17
(In Civil Writ Jurisdiction Case No. 14051 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. JITENDRA KUMAR RAY NO 1- SC13
(In Civil Writ Jurisdiction Case No. 14032 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : SMT. BINITA SINGH -SC28
(In Civil Writ Jurisdiction Case No. 14229 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. S.C.MISHRA -SC16
(In Civil Writ Jurisdiction Case No. 14180 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. ASHUTOSH RANJAN PANDEY-AAG15
(In Civil Writ Jurisdiction Case No. 14195 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : SMT. SHILPA SINGH -GA12
(In Civil Writ Jurisdiction Case No. 14050 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. PRABHAKAR JHA- GP27
(In Civil Writ Jurisdiction Case No. 14011 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. MADANJEET KUMAR-GP20
(In Civil Writ Jurisdiction Case No. 15883 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : SMT. SHILPA SINGH -GA12
(In Civil Writ Jurisdiction Case No. 15910 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. A. R. PANDEY -AAG15
(In Civil Writ Jurisdiction Case No. 15854 of 2017)
For the Petitioner/s : Mr. Ratan Kumar
For the Respondent/s : Mr. SMT. B. SINGH - SC28
(In Civil Writ Jurisdiction Case No. 15880 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. S.C.MISHRA -SC16
(In Civil Writ Jurisdiction Case No. 15907 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. JITENDRA KUMAR RAY NO-1 -SC13
Patna High Court CWJC No.13538 of 2017(2) dt. 22-02-2018
16/16
(In Civil Writ Jurisdiction Case No. 15864 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. M. PRASAD YADAV - GP23
(In Civil Writ Jurisdiction Case No. 15873 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. KAMESHWAR KUMAR - GP-17
(In Civil Writ Jurisdiction Case No. 15849 of 2017)
For the Petitioner/s : Mr. Ratan Kumar, Advocate
For the Respondent/s : Mr. MADANJEET KUMAR -GP20
======================================================
CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
2 22-02-2018In view of decision in similar cases (C.W.J.C. No. 10261 of 2018 and other analogous cases) dated 21.02.2018, batch of the writ applications are also disposed of in the same terms.
(Anil Kumar Upadhyay, J) uday/-
U