Section 12 in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007
12. Term of the licence.
- The trading licence granted by the Commission shall come into force from the date specified by it in the order, granting the licence subject to the terms and conditions specified therein and shall be in force for a period of twenty five years or till it is revoked by the Commission, whichever is earlier.
