Jharkhand High Court
Neelesh Sharma @ Neelesh Kumar Sharma ... vs The State Of Jharkhand And Another .... ... on 6 June, 2018
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A. B. A. No. 3446 of 2018
....
Neelesh Sharma @ Neelesh Kumar Sharma and Another .... Petitioners Versus The State of Jharkhand and Another .... Opposite Parties ....
CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioners : Mr. Nagmani Tiwari, Adv. For the State : Mr. Vijay Kumar Gupta, A.P.P. ....
02/06.06.2018 Issue notice to the opposite party no. 2 under registered post with A/D for which requisites etc. must be filed by 08.06.2018.
Put up this case on 09.07.2018.
Till then, no coercive steps shall be taken against these petitioners in connection with Complaint (C.P.) Case No. 3012 of 2017 pending in the Court of learned Judicial Magistrate, Dhanbad.
(Rajesh Kumar, J.) Tanuj/