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[Cites 0, Cited by 0] [Section 31P] [Entire Act]

State of Gujarat - Subsection

Section 31P(i) in Gujarat Agricultural Produce Markets (Amendment) Act, 2007

(i)exercise supervision and control over the officers and staff of the market committee in matters of executive administration concerning accounts and records and disposal of all questions relating to the services of the officers and staff of the Market Committee as per the prescribed procedure.