Section 4(2)(i) in The West Bengal Rural Employment And Production Act, 1976

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(i) in The West Bengal Rural Employment And Production Act, 1976

(i)in the case of despatches of coal as a result of sale thereof, the prices charged by the owner of a coal mine for such coal, but excluding any sum separately charged as tax, cess, duty, fee or royalty for payment of such sum to Government or a local body, or any other sum as may be prescribed, or

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State of West Bengal - Subsection

Section 4(2)(i) in The West Bengal Rural Employment And Production Act, 1976