Section 36(2)(iii) in National Housing Bank (Officers') Service Regulations, 1997

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Union of India - Subsection

Section 36(2)(iii) in National Housing Bank (Officers') Service Regulations, 1997

(iii)An officer who owns a car will be eligible to claim the cost of transporting it by train to the place of transfer at goods train rate, and where the car is driven by road, the cost of so taking if, at rates decided by the Board.

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Union of India - Subsection

Section 36(2)(iii) in National Housing Bank (Officers') Service Regulations, 1997