Madhya Pradesh High Court
Heeralal Patel vs Registrar Public Trust And Sub ... on 17 May, 2017
WP-11157-2016 (HEERALAL PA TEL Vs REGISTRAR PUBLIC TR UST AND SUB DIVISIONAL OFFICER) 1 7- 05-2 0 1 7 As prayed by the learned counsel for the petitioner, list the case after summer vacations. Interim relief shall continue till the next date of hearing. (SUBODH ABHYANKAR) JUDGE Vikram