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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2)(b) in The Bengal Tanks Improvement Act, 1939

(b)the manner of serving notice under section 3, [sub-section (1) of section 4] [Words inserted by W.B. Act 24 of 1948.] and sub-section (1) of section 23 and of publishing notice under sub-section (1) of section 4 ;