Orissa High Court
M/S. Jindal India Thermal vs M/S Quartz Infra And ..... Opposite ... on 6 August, 2025
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2600 of 2024
M/s. Jindal India Thermal ..... Petitioner
Power Ltd., New Delhi
Represented By Adv. -
Mr.S.P. Mishra, Sr.
Adv. &
Mr. Prafulla Kumar
Rath, Sr. Adv.
-versus-
M/s Quartz Infra And ..... Opposite Party
Engineering Pvt. Ltd.,
Hyderabad
Represented By Adv. -
Mr. Subir Palit, Sr.
Adv.
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR
MOHAPATRA
ORDER
06.08.2025 Order No.
11. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).
2. As agreed by learned Senior Counsels appearing for the respective parties, list this matter on 21.09.2025 indicating that the matter shall be taken up at 3.30 P.M.
3. Interim order passed earlier shall continue till the next date.
( A.K. Mohapatra ) Judge Anil Signature Not Verified Page 1 of 1. Digitally Signed Signed by: ANIL KUMAR SAHOO Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 07-Aug-2025 17:30:25