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Bombay High Court

Manhar P Khadawala vs Nirmala M Khadawala And 4 Ors on 15 February, 2019

Author: S.C. Gupte

Bench: S.C. Gupte

sg                                                         arbp405-16.doc

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

       ORDINARY ORIGINAL CIVIL JURISDICTION

                 ARBITRATION PETITION NO.405 OF 2016

Rajnikant B. Khadawala & 2 Ors.                      ....Petitioners
               vs
Manhar P. Khadawala & 2 Ors.                         ...Respondents
                               WITH
                COURT RECEIVER REPORT NO.65 OF 2016
                                IN
                ARBITRATION PETITION NO.262 OF 2003
                               WITH
                COURT RECEIVER REPORT NO.65 OF 2016
                                IN
                ARBITRATION PETITION NO.262 OF 2003
                               WITH
                COURT RECEIVER REPORT NO.15 OF 2019
                                IN
                ARBITRATION PETITION NO.262 OF 2003
                               WITH
                 CHAMBER SUMMONS NO.1451 OF 2016
                                IN
                ARBITRATION PETITION NO.262 OF 2003
                               WITH
                 CHAMBER SUMMONS NO.1474 OF 2016
                                IN
                ARBITRATION PETITION NO.262 OF 2003
                               WITH
                 NOTICE OF MOTION NO.1971 OF 2016
                                IN
                ARBITRATION PETITION NO.262 OF 2003

Mrs. Nirmala M. Khadawala & Ors.               ....Petitioners
               vs
Vithal Bhelwala & Ors.                         ...Respondents
                              WITH
              ARBITRATION PETITION NO.933 OF 2016

Leelavati R. Suratwala                               ....Petitioner

                                                               Pg 1 of 3




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              vs
Nirmala M. Khadawala And 4 Ors.               ...Respondents
                              WITH
              NOTICE OF MOTION NO.2469 OF 2016
                                IN
             ARBITRATION PETITION NO.627 OF 2016

Manhar P. Khadawala                                    ....Petitioner
              vs
Nirmala M. Khadawala & 4 Ors.                          ...Respondents
                                WITH
                  CHAMBER SUMMONS NO.260 OF 2017
                                AND
                  CHAMBER SUMMONS NO.1452 OF 2016
                                 IN
                 ARBITRATION PETITION NO.263 OF 2003

Mr. Rajesh M. Khadawala & Ors.                         ....Petitioners
               vs
M/S. Vithal Restaurant & Ors.                          ...Respondents

                                    .....
Mr. Ashish Kamat, a/w. Mr. Y.V. Divekar and Ms. Sayali Gharpure, i/b.
Divekar & Co., for Petitioners in ARBP/406/2016 and Respondent Nos. 4
to 6 in CHS/260/2017, CHS/1451/2016, CHS/1452/2016,
CHS/1474/2016 and NMS/1971/2016.

Mr. Pankaj Thatte, for Respondent No.3 in ARBP/405/2016 and
Respondent No.1 in ARBP/627/2016 and 933/2016 and for Original
Petitioners in CHS/260/2017 and 1452/2016.

Ms. K.C. Nichani, i/b. Mr. Amit Sheth, for the Applicants in
CHS/260/2017,       1451/2016,     1452/2016,  CHS/1474/2016,
NMS/1971/2016, NMS/2469/2016, for Petitioner in ARBP/627/2016
and for Respondent No.1 in ARBP/405/2016.

Mr. D.R. Shetty, Court Receiver in CHS/260/2017, CHS/1452/2016,
CRR/65/2016, CHS/1451/2016, CHS/1474/2016, NMS/1971/2016 and
CRR/15/2019.
                               ......
                       CORAM : S.C. GUPTE, J.

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. At the request of learned Counsel for the Petitioners in Arbitration Petition No.405 of 2016, who wants to submit supplementary compilation of documents, the matters are stood over to 26 February 2019 at 3.00 p.m. Supplementary compilation may be served on the other contesting parties at least two days in advance.
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