Bombay High Court
Manhar P Khadawala vs Nirmala M Khadawala And 4 Ors on 15 February, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
sg arbp405-16.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO.405 OF 2016
Rajnikant B. Khadawala & 2 Ors. ....Petitioners
vs
Manhar P. Khadawala & 2 Ors. ...Respondents
WITH
COURT RECEIVER REPORT NO.65 OF 2016
IN
ARBITRATION PETITION NO.262 OF 2003
WITH
COURT RECEIVER REPORT NO.65 OF 2016
IN
ARBITRATION PETITION NO.262 OF 2003
WITH
COURT RECEIVER REPORT NO.15 OF 2019
IN
ARBITRATION PETITION NO.262 OF 2003
WITH
CHAMBER SUMMONS NO.1451 OF 2016
IN
ARBITRATION PETITION NO.262 OF 2003
WITH
CHAMBER SUMMONS NO.1474 OF 2016
IN
ARBITRATION PETITION NO.262 OF 2003
WITH
NOTICE OF MOTION NO.1971 OF 2016
IN
ARBITRATION PETITION NO.262 OF 2003
Mrs. Nirmala M. Khadawala & Ors. ....Petitioners
vs
Vithal Bhelwala & Ors. ...Respondents
WITH
ARBITRATION PETITION NO.933 OF 2016
Leelavati R. Suratwala ....Petitioner
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sg arbp405-16.doc
vs
Nirmala M. Khadawala And 4 Ors. ...Respondents
WITH
NOTICE OF MOTION NO.2469 OF 2016
IN
ARBITRATION PETITION NO.627 OF 2016
Manhar P. Khadawala ....Petitioner
vs
Nirmala M. Khadawala & 4 Ors. ...Respondents
WITH
CHAMBER SUMMONS NO.260 OF 2017
AND
CHAMBER SUMMONS NO.1452 OF 2016
IN
ARBITRATION PETITION NO.263 OF 2003
Mr. Rajesh M. Khadawala & Ors. ....Petitioners
vs
M/S. Vithal Restaurant & Ors. ...Respondents
.....
Mr. Ashish Kamat, a/w. Mr. Y.V. Divekar and Ms. Sayali Gharpure, i/b.
Divekar & Co., for Petitioners in ARBP/406/2016 and Respondent Nos. 4
to 6 in CHS/260/2017, CHS/1451/2016, CHS/1452/2016,
CHS/1474/2016 and NMS/1971/2016.
Mr. Pankaj Thatte, for Respondent No.3 in ARBP/405/2016 and
Respondent No.1 in ARBP/627/2016 and 933/2016 and for Original
Petitioners in CHS/260/2017 and 1452/2016.
Ms. K.C. Nichani, i/b. Mr. Amit Sheth, for the Applicants in
CHS/260/2017, 1451/2016, 1452/2016, CHS/1474/2016,
NMS/1971/2016, NMS/2469/2016, for Petitioner in ARBP/627/2016
and for Respondent No.1 in ARBP/405/2016.
Mr. D.R. Shetty, Court Receiver in CHS/260/2017, CHS/1452/2016,
CRR/65/2016, CHS/1451/2016, CHS/1474/2016, NMS/1971/2016 and
CRR/15/2019.
......
CORAM : S.C. GUPTE, J.
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. At the request of learned Counsel for the Petitioners in Arbitration Petition No.405 of 2016, who wants to submit supplementary compilation of documents, the matters are stood over to 26 February 2019 at 3.00 p.m. Supplementary compilation may be served on the other contesting parties at least two days in advance.
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