Section 64(2) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007
(2)The social audit shall be carried out with support and involvement of organi-sations working in the field of mental health, child care and protection and autonomous bodies like the National Institute of Public Co-operation and Child Development, Indian Council for Child Welfare, Childline India Foundation, Central and State level Social Welfare Boards, School of Social Work and School of Law.
