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State of Odisha - Section

Section 4 in The Orissa Animal Contagious Diseases Act, 1949

4. Scheduled diseases.

- The diseases specified in the Schedule in Appendix I shall, in the first instance, be scheduled diseases for the purpose of this Act, but the State Government may by notification-
(a)delete any entry from the Schedule; or
(b)include in the Schedule any communicable disease of animals to which it is expedient in their opinion that the provisions of this Act should apply.