Punjab-Haryana High Court
Nirmal Kumar Ramnivas Vaid And Ors vs State Of Haryana And Others on 21 September, 2023
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
Neutral Citation No:=2023:PHHC:124196
2023:PHHC:124196
118 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-47847-2023
Date of decision: 21.09.2023
NIRMAL KUMAR RAMNIVAS VAID AND ORS.
...PETITIONERS
V/S
STATE OF HARYANA AND OTHERS
...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present: Mr. Gagandeep Singh Sirphikhi, Advocate
for the petitioners.
Mr. Chetan Sharma, DAG, Haryana.
****
AVNEESH JHINGAN J. (ORAL)
Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to avail remedies in accordance with law.
Dismissed as withdrawn with liberty as prayed for.
(AVNEESH JHINGAN)
21.09.2023 JUDGE
manisha
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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