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Punjab-Haryana High Court

Nirmal Kumar Ramnivas Vaid And Ors vs State Of Haryana And Others on 21 September, 2023

Author: Avneesh Jhingan

Bench: Avneesh Jhingan

                                                         Neutral Citation No:=2023:PHHC:124196




                                            2023:PHHC:124196
118        IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                  CRM-M-47847-2023
                                                  Date of decision: 21.09.2023

NIRMAL KUMAR RAMNIVAS VAID AND ORS.
                                                                ...PETITIONERS

                           V/S

STATE OF HARYANA AND OTHERS
                                                                ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN

Present:     Mr. Gagandeep Singh Sirphikhi, Advocate
             for the petitioners.

             Mr. Chetan Sharma, DAG, Haryana.

                    ****

AVNEESH JHINGAN J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw the present petition with liberty to avail remedies in accordance with law.

Dismissed as withdrawn with liberty as prayed for.





                                                        (AVNEESH JHINGAN)
21.09.2023                                                   JUDGE
manisha

             Whether speaking/reasoned                Yes/No
             Whether reportable                       Yes/No




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