Bombay High Court
Fortpoint Automotive Pvt. Ltd. Through ... vs Mumbai Municipal Corporation ... on 11 September, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 145 OF 2018
Fortpoint Automotive Pvt. Ltd. Through Its ....Petitioner
Constittuted Signatory,
V/S
Mumbai Municipal Corporation Mahapalika ....Respondent
Bhavan And Ors.
Harish Pandya a/w H.K.Sudhakaran i/by Hks Legal For Petitioner Aseem Naphade a/w MS. Kavita Anchan i/by M. V. Kini & Co.
R. No. 3 And 4 CORAM : R.D. DHANUKA, J
DATE : 11th September, 2018
P.C. :
Arguments are concluded. Judgment is reserved.
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