Calcutta High Court (Appellete Side)
Rajendra Kujur vs The State Of West Bengal & Ors on 10 December, 2014
Author: Debasish Kargupta
Bench: Debasish Kargupta
1
10.12.2014.
SD
W.P. No. 28714 (W) of 2014
Rajendra Kujur
Versus
The State of West Bengal & Ors.
Mr. Dipankar Pal
Ms. Juin Dutta Chakraborty
Mr. Angshuman Patra
...For the Petitioner.
Mr. Sayan De ..For the Private respondent.
Ms. Chaitali Bhattacharya ...For the State. On the prayer made on behalf of the respondent nos. 4 to 11, time to file affidavit‐in‐opposition is extended till December 24, 2014. Reply thereto, if any, is extended till one week after the reopening of the Court after the Christmas Vacation.
Let this matter appear in the Daily Supplementary Cause List on January 14, 2015 under the heading "For Order". The interim order, already passed, in the matter is extended till January 30, 2015 or until further orders, whichever is earlier. 2 The respondent no. 3 is directed to produce the relevant records in original on the next date of hearing.
( Debasish Kar Gupta, J. )