Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Tamilnadu - Subsection Section 110(2) in The Madurai City Municipal Corporation Act, 1971 (2)The appointments committee may either approve or amend such schedule as it thinks fit and shall lay it before the council with its remarks, if any.
