Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(b) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000 (b)Whereas, I am not satisfied that the returns furnished by you for the month/period ..............is/are correct and complete.
