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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(1)(b) in The Himachal Pradesh Tenancy and Land Reforms Act, 1972

(b)under section 42 for the value of uncut or ungathered crops or the preparation of land for sowing;