Gujarat High Court
Principal Commissioner Of Income Tax ... vs Ajay Surendrabhai ... on 6 October, 2015
Author: Harsha Devani
Bench: Harsha Devani, A.G.Uraizee
O/TAXAP/523/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 523 of 2015
TO
TAX APPEAL NO. 525 of 2015
=========================================
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL
AHMEDABAD....Appellant(s)
Versus
AJAY SURENDRABHAI PATEL....Opponent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Appellant(s) No. 1
MR. JAIMIN R DAVE, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA
DEVANI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 06/10/2015
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mrs Mauna Bhatt, learned Senior Standing Counsel for the appellant and Mr S.N. Soparkar, learned Senior Advocate for the respondent at length.
At the request of the learned counsel for the appellant, S.O. to 12.10.2015 for further hearing.
(HARSHA DEVANI, J.) (A.G.URAIZEE, J.) mohd Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Oct 08 01:27:57 IST 2015