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Delhi High Court - Orders

Raminder Kaur vs Guru Nanak College Of Education & Ors on 21 November, 2025

                          $~60
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 8957/2024 & CM APPL. 44789/2024
                                    RAMINDER KAUR                                                                          .....Petitioner
                                                                  Through:            Mr. Piyush Pahuja,                      Adv.     with
                                                                                      petitioner in person.

                                                                  versus

                                    GURU NANAK COLLEGE OF EDUCATION
                                    & ORS.                                  .....Respondents
                                                 Through: Ms. Anita Sahani, Adv. for R3.
                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                                  ORDER

% 21.11.2025

1. Notice could not be issued to respondent no.1 and 2 as the process fee has not been filed.

2. On doing the needful, let notice be issued to respondent no.2 and 3, returnable on 30.04.2026.

AVNEESH JHINGAN, J NOVEMBER 21, 2025 Ch This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2025 at 22:14:55