Delhi High Court - Orders
Raminder Kaur vs Guru Nanak College Of Education & Ors on 21 November, 2025
$~60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8957/2024 & CM APPL. 44789/2024
RAMINDER KAUR .....Petitioner
Through: Mr. Piyush Pahuja, Adv. with
petitioner in person.
versus
GURU NANAK COLLEGE OF EDUCATION
& ORS. .....Respondents
Through: Ms. Anita Sahani, Adv. for R3.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 21.11.2025
1. Notice could not be issued to respondent no.1 and 2 as the process fee has not been filed.
2. On doing the needful, let notice be issued to respondent no.2 and 3, returnable on 30.04.2026.
AVNEESH JHINGAN, J NOVEMBER 21, 2025 Ch This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2025 at 22:14:55